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Satyanarayan Sharma S/O Shri ... vs Dr. R. Vankeshwar
2021 Latest Caselaw 1514 Raj/2

Citation : 2021 Latest Caselaw 1514 Raj/2
Judgement Date : 10 February, 2021

Rajasthan High Court
Satyanarayan Sharma S/O Shri ... vs Dr. R. Vankeshwar on 10 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1546/2019
                                                                            In
                                                 D.B. Civil Special Appeal (Writ) No.1072/2015

                                    Satyanarayan Sharma S/o Shri Brijmohan Sharma
                                                                                                        ----Petitioner
                                                                        Versus
                                    Dr. R. Vankeshwar & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ashwinee Kumar Jaiman, Advocate For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

10/02/2021

At the request of counsel for the parties, list again on

04.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/14

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