Radhey Shyam Chipa vs Dr Manjeet Singh And Others
2021 Latest Caselaw 1512 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Application No. 150/2014
                                                                             In
                                                    D.B. Civil Contempt Petition No.740/2012
                                                                             In
                                                  D.B. Civil Special Appeal (Writ) No.304/2005
                                                                             In
                                                      S.B. Civil Writ Petition No.1073/2005

                                    Radhey Shyam Chipa
                                                                                                         ----Petitioner
                                                                         Versus
                                    Dr Manjeet Singh And Anr.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Rahul Ghiya, Advocate for Mr. Babu Lal Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

10/02/2021

There is an request for an adjournment on behalf of counsel

for the applicant.

List again on 04.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/04

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