[email protected] [email protected] S/O ... vs State Of Rajasthan
2021 Latest Caselaw 1506 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous Bail Application No.
                                                              2522/2020

                                    [email protected] [email protected] S/o Balwant
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 2822/2020 Om [email protected] S/o Sohan Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajneesh Gupta For Complainant(s) : Mr. Vijay Kumar Jangid For State : Mr. Mangal Singh Saini, PP Investigating Officer Mr. Rajesh Kumar, RPS, CO, Fatehpur

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

10/02/2021

List after four weeks.

Investigating Officer need not require to present on the next

date.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /5-6

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