State Of Rajasthan Through Pp vs Ankur Padiya S/O Shri Shrawan ...
2021 Latest Caselaw 1469 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

           D.B. Criminal Death Reference No. 1/2019

State Of Rajasthan Through PP
                                                                   ----Petitioner
                                    Versus
Ankur Padiya
                                                                 ----Respondent

Connected With D.B. Criminal Appeal (DB) No. 114/2018 Anoop Padiya @ Santosh Sing S/o Sh. Shrawan Kumar @ Kedar Singh

----Petitioner Versus State Of Rajsthan Through PP

----Respondent D.B. Criminal Appeal (SB) No. 528/2018 Mahaveer Sharma

----Petitioner Versus State Of Rajasthan Through PP

----Respondent D.B. Criminal Appeal (SB) No. 566/2018 Karanjeet Singh

----Petitioner Versus State Of Rajasthan Through PP

----Respondent D.B. Criminal Appeal (DB) No. 12/2019 Ankur Padiya S/o Shri Shrawan Kumar Padiya

----Petitioner Versus State Of Rajasthan Through PP

----Respondent

For the State : Ms. Alka Bhatnagar, Additional Government Advocate For Accused(s) : Mr. Arvind Kumar Gupta, Advocate with Mr. Aniket Sharma, Advocate Ms. Mudita Sharma, Advocate Mr. Tanay Jain, Advocate Mr. Kuldeep Yadav, Advocate

(2 of 2) [CRLDR-1/2019]

Mr. Anurag Pareek, Advocate Mr. Kapil Bardhwaj, Advocate Mr. Saurabh Chauhan, Advocate Ms. Sakshi Swami, Advocate

Mr. Abdul Kalam Khan, Advocate with Mr. Narendra Prasad Meena, Advocate Mr. Sanjay Gurjar, Advocate Mr. Rajeev Surana, Advocate with Ms. Prabuddha Sharma, Advocate

For Complainant(s) : Mr. Ashvin Garg, Advocate with Mr. Rahul Singh Meratwal, Advocate Mr. Gajendra Singh Chauhan, Advocate Mr. Prakash Kumar Jha, Advocate Mr. Anil Kumar Yadav, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

10/02/2021

Arguments heard. Judgment reserved.

(MANOJ KUMAR VYAS),J (SABINA),J

Anil Makwana /50-54

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