Manglilal Gurjar S/O Shri Narayan ... vs Ms. Manju Rajpal
2021 Latest Caselaw 1426 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

        D.B. Civil Miscellaneous Application No. 268/2019

                                       In

           D.B. Civil Contempt Petition No. 1596/2018

                                       In

            D.B. Special Appeal (Writ) No. 1036/2014

                                       In

               S.B. Civil Writ Petition No. 625/1998

Manglilal Gurjar S/o Shri Narayan Gurjar, Resident Of Yagya Ke
Balaji, Sawaimadhopur Road, Tonk (Raj.)
                                                                   ----Petitioner
                                   Versus
1.     Ms. Manju Rajpal, Ex Managing Director, Rajasthan
       Financial Corporation, Udyog Bhawan, Tilak Marg, Jaipur
2.     Ms. Urmila      Rajoria,      Presently Holding The             Post Of
       Managing     Director,       Rajasthan         Financial    Corporation,
       Udyog Bhawan, Tilak Marg, Jaipur
                                                                ----Respondents

For Petitioner(s) : Mr. Shoji Lal Sharma, Advocate for Mr. Lokesh Kumar Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Applicant/Petitioner has filed the application seeking revival

of the contempt petition.

Notice of the application was issued to the respondents.

In reply submitted by the respondents, it has been averred

that compliance of the order dated 03.05.2018 has been made

and reliance has been placed on office order dated 02.03.2020

(2 of 2) [CMAP-268/2019]

which has been placed on record as Annexure-1 along with

statement of arrears of pay and allowances as well as the

photocopies of the cheques vide which payment has been made to

the applicant/petitioner.

In view of the reply submitted by the respondents, no

ground for further interference of this Court is called for.

Application stands disposed of accordingly.

                                    (MANOJ KUMAR VYAS),J                                              (SABINA),J

                                   Sunita/8

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