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Ashwini Tiwari S/O Lt. Shri ... vs Mr. D.B. Gupta
2021 Latest Caselaw 1390 Raj/2

Citation : 2021 Latest Caselaw 1390 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Ashwini Tiwari S/O Lt. Shri ... vs Mr. D.B. Gupta on 8 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1989/2018
                                                                              In
                                                      D.B. Special Appeal (Civil) No.128/1997
                                                                              In
                                                       S.B. Civil Review Petition No.10/1996
                                                                              in
                                                        S.B. Civil Writ Petition No.681/1988

                                    Ashwini Tiwari S/o Lt. Shri Jageshwar Tiwari,
                                                                                                          ----Petitioner
                                                                          Versus
                                    Mr. D.B. Gupta & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Anant Kasliwal, Advocate, through Video Conferencing For Respondent(s) : Mr. Amit Kuri, Advocate For Respondent No.5 Mr. Yashodhan Panday, Advocate for Mr. Anil Mehta, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Learned counsel for respondent No.5 seeks time to file reply.

List again on 29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /7

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