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Kalawati vs Rajendra Kumar
2021 Latest Caselaw 1388 Raj/2

Citation : 2021 Latest Caselaw 1388 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Kalawati vs Rajendra Kumar on 8 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 3078/2014

                                    Kalawati
                                                                                                       ----Appellant
                                                                        Versus
                                    Rajendra Kumar
                                                                                                     ----Respondent

For Appellant(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Notice could not be issued to respondent as PF/notice were

filed after due date.

Let notice be issued to respondent for 29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /2

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