Razzak Mohammed S/O Shri Bhure ... vs Shri Mohammad Ramjan Daudi
2021 Latest Caselaw 1386 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                              D.B. Civil Miscellaneous Application No. 181/2018
                                                                              In
                                                  D.B. Civil Contempt Petition No. 1805/2017
                                                                              In
                                                      D.B. Special Appeal (Writ) No. 663/2015



                                    Razzak Mohammed S/o Shri Bhure Shah & Ors
                                                                                                         ----Petitioners
                                                                           Versus
                                    Shri Mohammad Ramjan Daudi & Ors
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Tarun Varma, Advocate, for Mr. Anuroop Singhi, Advocate For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

List again on 24.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /4

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