Ramesh Son Of Hoshiyar Singh vs State Of Rajasthan
2021 Latest Caselaw 1383 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            12956/2020

                                    Ramesh Son Of Hoshiyar Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sankalp Todi for Mr. Rajneesh Gupta For Complainant(s) : Mr. Vipul Kumar Jaiman For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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