Khushboo W/O Shri Manoj D/O Shri ... vs Manoj S/O Shri Rameshwar, By Caste ...
2021 Latest Caselaw 1381 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Miscellaneous Appeal No. 2332/2019

                                   Khushboo W/o Shri Manoj D/o Shri Babulal
                                                                                                        ----Appellant
                                                                         Versus
                                   Manoj S/o Shri Rameshwar
                                                                                                      ----Respondent

For Appellant(s) : Mr. N.S. Dhakad Advocate For Respondent(s) : Mr. Sanjay Kumar Singhal Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

At the request of learned counsel for the appellant, list

before mediation and conciliation center on 04.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-41

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