Citation : 2021 Latest Caselaw 1378 Raj/2
Judgement Date : 8 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Bail Cancellation Application No. 25/2020
Buddhi Prasad S/o Shri Maheshwari
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Complainant- : Mr. Sudhir Jain Petitioner(s) For Accused- : Mr. Hitesh Naryani for Mr. Deepak Respondent(s) Chauhan, through VC For State : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
08/02/2021
List after two weeks.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /1
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