Jagat Singh Gurjar S/O Ramsingh vs State Of Rajasthan
2021 Latest Caselaw 1366 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 14600/2020

                                   Jagat Singh Gurjar S/o Ramsingh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Prakash Chand Yadav For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

Office is directed to upload the DNA Report.

List on 10.02.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /20

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