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Satyanarayan S/O Sh. Kaluram vs State Of Rajasthan
2021 Latest Caselaw 1363 Raj/2

Citation : 2021 Latest Caselaw 1363 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Satyanarayan S/O Sh. Kaluram vs State Of Rajasthan on 8 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 14748/2020

                                   Satyanarayan S/o Sh. Kaluram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Anzum Parveen for Mr. Kapil Prakash Mathur For Respondent(s) : Mr. Sandeep Jain For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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