Smt. Priyanka Saxena W/O Shri ... vs Ravindra Nath Saxena S/O Sh. Prem ...
2021 Latest Caselaw 1357 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 4656/2018

                                    Smt. Priyanka Saxena W/o Shri Ravindra Nath Saxena, D/o Anil
                                    Kumar Saxena
                                                                                                       ----Appellant
                                                                        Versus
                                    Ravindra Nath Saxena S/o Sh. Prem Nath Saxena
                                                                                                     ----Respondent

For Appellant(s) : Mr. Bharat Raj Yogi, Advocate for Mr. Vikas Kabra, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Service of respondent is incomplete.

Let fresh notice be issued to respondent through ordinary as

well as dasti process for 29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/8

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