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Smt Rampyari vs Ram Swaroop And Others
2021 Latest Caselaw 1356 Raj/2

Citation : 2021 Latest Caselaw 1356 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Smt Rampyari vs Ram Swaroop And Others on 8 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 4254/2012

                                    Smt. Rampyari
                                                                                                        ----Appellant
                                                                        Versus
                                    Ram Swaroop And Others
                                                                                                     ----Respondents

For Appellant(s) : Mr. Jai Prakash Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Notice issued to respondent No.1 has not been received back

served or otherwise.

Let fresh notice be issued to respondent No.1 for

29.04.2021. Process dasti, as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/1

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