Nirmala Kumari D/O Babu Lal Bunkar vs Union Of India
2021 Latest Caselaw 1342 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13030/2020

1.   Nirmala Kumari D/o Babu Lal Bunkar, Aged About 23
     Years, R/o Kumharo Ka Mohalla, Itawa, Jaipur, Rajasthan
2.   Leekesh Gurjar S/o Lallu Ram Gurjar, Aged About 27
     Years, R/o B-69, Jagdamba Colony, Shiv Marg, Naya
     Khera, Vidhyadhar Nagar, Jaipur, Rajasthan
3.   Guruprit Singh S/o Pal Singh, Aged About 24 Years, R/o
     R.d. 860, Bangarsar, Bikaner, Rajasthan
4.   Ajay Khandal S/o Rajesh Kumar Sharma, Aged About 25
     Years, R/o 85, Green Twn, Dadi Ka Phatak, Jhotwara,
     Jaipur, Rajasthan
5.   Ramdhan Meena S/o Goverdhan Meena, Aged About 25
     Years,    R/o     Bhanakpura,           Post     Chaturbhujpura,        Tehsil
     Newai, District Sikar, Rajasthan
6.   Deen Dayal Kumawat S/o Sohan Lal Kumawat, Aged
     About 25 Years, R/o Bag Ki Dhani, Tyod, Phulea, District
     Jaipur, Rajasthan
7.   Divya Sharma D/o Satish Kumar Sharma, Aged About 25
     Years, R/o Modi Kothi, Gali No. 4, Radhakrishanpura,
     Ward No. 38, Sikar, Rajasthan
8.   Atul Kumar Yadav S/o Krishan Kumar Yadav, Aged About
     30 Years, R/o Malikpur Manchal, District Alwar, Rajasthan
                                                                    ----Petitioners
                                    Versus
1.   Union Of India, Through Secretary, Ministry Of Health And
     Family     Welfare,       Department           Of     Health    And    Family
     Welfare, Nirman Bhawan, New Delhi - 110011
2.   Ministry Of Ayush, Through Its Secretary, Ayush Bhawan,
     B-Block, Gpo Complex, Ina, New Delhi -110023
3.   The State Of Rajasthan, Through Its Secretary, Medical
     Health And Family Welfare Department, Rajasthan, Jaipur
4.   The Special Secretary, Medical And Health Department,
     Government Of Rajasthan, Jaipur
5.   The Special Secretary, Medical Health F.w. Department
     And Mission Director, National Health Mission (N.h.m)
     Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur


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                                   6.         The Secretary, Central Council Of Homeopathy, No.61-65,
                                              Institutional Area, Opposite 'd' Block Janakpuri, New Delh
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) : Ms. Neelu Sharma

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

08/02/2021

Counsel states that the issue stands already resolved

by the judgment of the court in the case of Raghvendra

Agarwal & Ors. Vs. State of Rajasthan (SBCWP

No.10342/2020) decided on 1.10.2020.

In view of above, the writ petition is dismissed.

All pending applications shall stand disposed of.

(SANJEEV PRAKASH SHARMA),J

Anu/149/

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