The Union Of India vs Ajay Sharma S/O Shri B.I. Sharma
2021 Latest Caselaw 1328 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              D.B. Civil Review Petition No. 121/2019
                                       In
              D.B. Civil Misc. Application No. 50/2019
                                       In
          D.B. Civil Restoration Application No. 256/2011
                                       In
               D.B. Civil Writ Petition No. 7763/2006

The Union Of India & Ors
                                                                  ----Petitioners
                                    Versus
Ajay Sharma S/o Shri B.I. Sharma & Ors
                                                                ----Respondents

Connected With D.B. Review Petition (Writ) No. 122/2019 The Union Of India & Ors

----Petitioners Versus Raj Kishore Saxena S/o Shri K.K. Saxena

----Respondent D.B. Review Petition (Writ) No. 126/2019 The Union Of India & Ors

----Petitioners Versus Shailendra Kumar Upadhyay Son Of Shri Tara Kant Upadhyaya

----Respondent

For Petitioner(s) : Mr. Rajendra Kumar Soni, Advocate, through Video Conferencing For Respondent(s) : Mr. Mukesh Dudi, Advocate, for Mr. Basant Singh Chhaba, Additional Solicitor General Mr. Manoj Kumar Bhardwaj, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

(2 of 2) [WRW-121/2019]

Learned counsel for the review petitioner requests for an

adjournment.

List again on 29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/10-12

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