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Rakesh Sharma Son Of Shri Mohan Lal ... vs State Of Rajasthan
2021 Latest Caselaw 1301 Raj/2

Citation : 2021 Latest Caselaw 1301 Raj/2
Judgement Date : 5 February, 2021

Rajasthan High Court
Rakesh Sharma Son Of Shri Mohan Lal ... vs State Of Rajasthan on 5 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           D.B. Civil Public Interest Litigation (PIL) No. 823/2021

                                    Rakesh Sharma Son Of Shri Mohan Lal Sharma & Anr.
                                                                                                       ----Petitioners
                                                                        Versus
                                    State Of Rajasthan & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Deepak Sharma, Advocate for Mr. T.L. Pandey, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/02/2021

List after two weeks, as prayed.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /7

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