Manish Kataria S/O Bhawarlal vs State Of Rajasthan
2021 Latest Caselaw 1291 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             1871/2021

                                   Manish Kataria S/o Bhawarlal
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Pradeep Sharma For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

Call for the case diary.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /51

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