State Of Rajasthan vs Board Of Revenue
2021 Latest Caselaw 1281 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Special Appeal Writ No. 644/2020
                                                                              In
                                                      S.B. Civil Writ Petition No.4614/2003

                                    State Of Rajasthan
                                                                                                          ----Appellant
                                                                           Versus
                                    Board Of Revenue & Ors.
                                                                                                       ----Respondents

                                   For Appellant(s)              :    None
                                   For Respondent(s)             :    Mr. Rajeev Surana, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021

Appellant is granted four weeks' time to remove the defects

pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /1

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