Hotam Singh S/O Shri Ramveer vs State Of Rajasthan
2021 Latest Caselaw 1269 Raj/2

Citation : 2021 Latest Caselaw 1269 Raj/2
Judgement Date : 4 February, 2021

Rajasthan High Court

Hotam Singh S/O Shri Ramveer vs State Of Rajasthan on 4 February, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                       1868/2021

                                    1.      Hotam         Singh       S/o   Shri      Ramveer,          R/o     Kansaspura
                                            (Peeprikapura)            Ps    Kanchanpur           Dist.    Dholpur       Raj.
                                            (Presently In Dist. Jail At Dholpur)
                                    2.      Veeri     Singh       S/o       Shri     Ramveer,           R/o     Kansaspura
                                            (Peeprikapura)            Ps    Kanchanpur           Dist.    Dholpur       Raj.
                                            (Presently In Dist. Jail At Dholpur)
                                                                                                              ----Petitioners
                                                                            Versus
                                    State Of Rajasthan, Through Pp
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Aditya Mishra For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

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(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /48