Dr. Vijay Laxmi D/O Shri P.M. Sain vs The State Of Rajasthan Through ...
2021 Latest Caselaw 1218 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

              D.B. Civil Review Petition No. 216/2018

                                      In

              D.B. Civil Writ Petition No. 12979/2015

1.   Dr. Vijay Laxmi D/o Shri P.M. Sain, Aged About 34 Years,
     R/o B-20, Bajaj Nagar Apartment, Bajaj Nagar, Jaipur
     (Raj.)
2.   Dr. Shallu Gupta D/o Shri Ram Kishore Gupta, Aged About
     35 Years, Resident Of 550, Devi Nagar, Lane Number-3,
     New Sanganer Road, Sodala, Jaipur (Raj.)


                               ----Review Petitioners/Writ Petitioners


                                  Versus
1.   The State Of Rajasthan Through Secretary, Finance
     Department, Govt. Of Rajasthan, Secretariat, Jaipur
     (Raj.)
2.   The Principal And Controller, SMS Medical College, Jaipur.
3.   The Principal And Controller, SNMC Medical College,
     Jodhpur, Rajasthan.
4.   Principal Secretary To Government, Medical Education
     Department, Govt. Of Rajasthan, Secretariat, Jaipur
     (Raj.)
                                                               -----Respondents

5. Manisha Sankhla, D/o Mr. Ram Singh, Aged About 38 Years, Resident Of A-78, Ekta Marg, Girnar Colony, Vaishali Nagar, Jaipur (Rajasthan)

6. Dr. Priyanka Meena, D/o Dr. J.L. Meena, Aged About 38 Years, Resident Of E-3, Mahila Chikatsalya Campus, Sanganeri Gate, Jaipur (Rajasthan)

7. Dr. Kavita Yadav, Wife Of Dr. Yogesh Yadav, Aged About 38 Years, Resident Of 18 Ganesh Vihar, Jaipur Road, Chomu, Rajasthan.

8. Dr. Ritu Gupta W/o Shri Dheeraj Khandelwal, Aged About 32 Years, 196, C-Road Sardarpura, Jodhpur, Rajasthan.

9. Dr. Rajini D/o Mr. Ramnath, Aged About 38 Years, House

(2 of 2) [WRW-216/2018]

No.8, Anu Sadan, Lane No.5, Vijay Nagar Colony, Bhagat Kothi, New Pali Jodhpur -342005 Rajasthan.

----Perfoma Respondents/Writ Respondents

For Petitioner(s) : Mr. Askshit Gupta, Advocate for Mr. Mahendra Shah, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021

Let notice be issued to respondents No. 6 and 8 for

28.04.2021.

D.B. Civil Misc. Application No. 1/2020 stands disposed of.

Amended cause title is taken on record.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/19

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