Ashok Malik Son Of Shri Rameshwar ... vs Joint Secretary And Mission ...
2021 Latest Caselaw 1206 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                 D.B. Civil Writ (PIL) Petition No. 311/2021

                                    Ashok Malik Son Of Shri Rameshwar Nath
                                                                                                       ----Petitioner
                                                                       Versus
                                    Joint Secretary And Mission Director & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Peush Nag, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

As requested, petitioner is granted two weeks' time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

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