Citation : 2021 Latest Caselaw 1197 Raj/2
Judgement Date : 3 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Appeal No. 186/2021
Abid Mohammad S/o Yunus Mohammad
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Abdul Rahim Khan present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
03/02/2021
Issue notice to the complainant-respondent.
In the meantime, learned Public Prosecutor shall ensure that
complainant is informed about filing of the appeal.
Rule is made returnable within one week.
(PANKAJ BHANDARI),J
ARTI SHARMA /39
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