Dharamraj Rawal S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1191 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1854/2020

                                   Dharamraj Rawal S/o Shri Sampatraj, R/o G-6, Chhatrapura
                                   Colony, Behind Of R.t.o. Kota. (At Present In Central Jail Kota)
                                                                                                         ----Appellant
                                                                         Versus
                                   1.        State Of Rajasthan, Through P.p.
                                   2.        Rakesh Meena S/o Shri Mohan Lal Meena, R/o 14, Behind
                                             Of Rto Kota.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Shamsul Aarefin present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/02/2021

Counsel for the appellant does not want to press the criminal

appeal.

Accordingly, Criminal Appeal is dismissed as withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /38

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