Jagan S/O Shri Shivcharan vs State Of Rajasthan
2021 Latest Caselaw 1188 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15421/2020

                                   Jagan S/o Shri Shivcharan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Dushyant Jain present in the Court For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/02/2021

Four weeks' time is granted to counsel for the petitioner for

removing the defect/s, failing which the criminal misc. bail

application shall stand dismissed without reference to the Bench.

(PANKAJ BHANDARI),J

ARTI SHARMA /44

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