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Deputy Director vs Rajasthan Finance Corporation
2021 Latest Caselaw 1186 Raj/2

Citation : 2021 Latest Caselaw 1186 Raj/2
Judgement Date : 3 February, 2021

Rajasthan High Court
Deputy Director vs Rajasthan Finance Corporation on 3 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 5318/2019

                                    Deputy Director, Directorate of Enforcement, Jaipur Zonal Office,
                                    Jaipur
                                                                                                          ----Appellant
                                                                          Versus
                                    Rajasthan Financial Corporation, Udhyog Bhawan, Tilak Marg,
                                    Jaipur
                                                                                                        ----Respondent

For Appellant(s) : Mr. Anand Sharma, Advocate, through Video Conferencing For Respondent(s) : Mr. Narendra Singh Yadav, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

Learned counsel for respondent requests for an

adjournment.

List again on 26.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/8

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