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Vikas Kumar Yogi S/O Pappu Ram Yogi vs State Of Rajasthan
2021 Latest Caselaw 1170 Raj/2

Citation : 2021 Latest Caselaw 1170 Raj/2
Judgement Date : 3 February, 2021

Rajasthan High Court
Vikas Kumar Yogi S/O Pappu Ram Yogi vs State Of Rajasthan on 3 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15107/2020
                                   Vikas Kumar Yogi S/o Pappu Ram Yogi
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 15108/2020 [email protected] Yogi S/o Shri Phoolchand Yogi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Miscellaneous Bail Application No. 15440/2020 Mukesh Saini S/o Kailash Saini

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Prem Chand Dewanda Mr. Anil Kumar Upman Mr. Narendra Kumar Songara present in the Court For Respondent(s) : Mr. Vivek Raj Singh Bajwa through VC Mr. Shashi Shekhar Gaur present in the Court For State Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order

03/02/2021

List these matters on 05.02.2021.

(PANKAJ BHANDARI),J ARTI SHARMA /47-49

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