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Hari Kishan (Asi) Son Of Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 1158 Raj/2

Citation : 2021 Latest Caselaw 1158 Raj/2
Judgement Date : 3 February, 2021

Rajasthan High Court
Hari Kishan (Asi) Son Of Shri ... vs The State Of Rajasthan on 3 February, 2021
Bench: Sabina, Manoj Kumar Vyas
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            D.B. Civil Writ Petition No. 11843/2020

Hari Kishan (ASI) Son Of Shri Rajpal & Ors
                                                                ----Petitioners
                                 Versus
The State Of Rajasthan & Ors
                                                              ----Respondents

Connected With D.B. Civil Writ Petition No. 11278/2020 Krishna Kumar S/o Sh. Ganpatram

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 10865/2020 Nawal Singh S/o Sh. Ram Chandra

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 11316/2020 Rampal Singh S/o Sh. Shishram Yadav

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 11549/2020 Ramdhan Gurjar S/o Shri Laduram Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 11821/2020 Anand Singh S/o Shri Bhanwar Singh

----Petitioner Versus The State Of Rajasthan

----Respondent

(2 of 2) [CW-11843/2020]

D.B. Civil Writ Petition No. 12448/2020

Ramesh Chandra Sharma S/o Late Shri Shyam Lal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Himanshu Tholia, Advocate Mr. Nishant Sharma, Advocate For Respondent(s) : Mr. Shresth Vardhan, Advocate for Dr. Vibhuti Bhushan Sharma, Additional Advocate General, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

Learned counsel for respondents seeks time to file reply.

List again on 26.04.2021. Interim order to continue.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/10-16

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