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Vighan @ Kanhaiya S/O Shri Rajesh @ ... vs Pinki W/O Vighan @ Kanhaiya D/O ...
2021 Latest Caselaw 1145 Raj/2

Citation : 2021 Latest Caselaw 1145 Raj/2
Judgement Date : 2 February, 2021

Rajasthan High Court
Vighan @ Kanhaiya S/O Shri Rajesh @ ... vs Pinki W/O Vighan @ Kanhaiya D/O ... on 2 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 5271/2019

                                    Vighan @ Kanhaiya S/o Shri Rajesh @ Damodar
                                                                                                         ----Appellant
                                                                          Versus
                                    Pinki W/o Vighan @ Kanhaiya D/o Shankar Lal
                                                                                                       ----Respondent

Connected With D.B. Civil Miscellaneous Appeal No. 5272/2019 Vighan @ Kanhaiya S/o Shri Rajesh @ Damodar

----Appellant Versus Pinki W/o Vighan @ Kanhaiya D/o Shankar Lal

----Respondent

For Appellant(s) : Mr. Anil Kumar Sharma, Advocate For Respondent(s) : Mr. Ripu Daman Singh Naruka, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Learned counsel for parties request for an adjournment.

List again on 15.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /7-8

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