Citation : 2021 Latest Caselaw 1137 Raj/2
Judgement Date : 2 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
14991/2020
Munfed S/o Rasheed Khan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Shamshul Aerifin for Mr. Jiya Ur Rahman For State : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
02/02/2021
List after two weeks.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /15
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