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Girdhari Singh S/O Shri Bhanwar ... vs State Of Rajasthan
2021 Latest Caselaw 1125 Raj/2

Citation : 2021 Latest Caselaw 1125 Raj/2
Judgement Date : 2 February, 2021

Rajasthan High Court
Girdhari Singh S/O Shri Bhanwar ... vs State Of Rajasthan on 2 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             14740/2020

                                    Girdhari Singh S/o Shri Bhanwar Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rakesh Trivedi for Mr. Vinay Pal Yadav For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/02/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /13

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