Gyan Chand Jajoriya, S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1117 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Special Appeal Writ No. 488/2020
                                   Gyan Chand Jajoriya, S/o Late Shri Trilok Chand Jajoriya, Aged
                                   About 54 Years, R/o Ward No.15, Jobner, District Jaipur Presently
                                   Holding The Post Of Chairman, Municipal Board, Jobner.
                                                                                                           ----Appellant
                                                                           Versus
                                   1.       State Of Rajasthan, Through Principal Secretary, Urban
                                            Development And Local Self Department, Government Of
                                            Rajasthan, Secretariat, Jaipur.
                                   2.       Director And Joint Secretary, Local Self Government
                                            Department, Near Civil Line Phatak, Jaipur
                                   3.       Executive Officer, Municipal Board, Jobner.
                                                                                                        ----Respondents

For Appellant(s) : Mr. Ashwani Chobisa Advocate on behalf of Mr. Lokesh Kumar Sharma Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Learned counsel for the appellant has submitted that he may

be permitted to withdraw the appeal as it has been rendered

infructuous.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-47

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