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Vinod Kumar Tharwan S/O Shri Laxmi ... vs State Of Rajasthan
2021 Latest Caselaw 1070 Raj/2

Citation : 2021 Latest Caselaw 1070 Raj/2
Judgement Date : 1 February, 2021

Rajasthan High Court
Vinod Kumar Tharwan S/O Shri Laxmi ... vs State Of Rajasthan on 1 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           D.B. Civil Misc. Second Stay Application No.1115/2021
                                                                              In
                                                      D.B. Civil Writ Petition No. 23799/2018

                                    Vinod Kumar Tharwan S/o Shri Laxmi Narayan Tharwan
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan & Ors.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Mamraj Gurjar, Advocate For State : Mr. Avinash Choudhary, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Learned State Counsel requests for an adjournment.

List again on 17.02.2021. Interim order to continue.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /7

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