Smt Pushpa Devi vs State Of Rajasthan Through Pp
2021 Latest Caselaw 7926 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 386/2016

                                    Smt Pushpa Devi
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan Through PP
                                                                                                     ----Respondent

For Appellant(s) : Mr. Anil Kumar Upman with Mr. Om Prakash Fauzdar For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

21/12/2021

List this matter for hearing on 06.01.2022, as a first case.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /66

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