Hemant Kumar Mehta vs State Of Raj And Anr
2021 Latest Caselaw 7925 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2590/2008

                                   Hemant Kumar Mehta
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Of Raj And Anr
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Prahlad Singh For Respondent(s) :

HON'BLE MS. JUSTICE REKHA BORANA

Order

21/12/2021

Arguments heard and concluded.

Due to paucity of time, the judgment could not be dictated in

the open Court.

Hence, order is reserved.

(REKHA BORANA),J

AARZO ARORA /87

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