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Mohammed Sikandar Momeen vs State Of Rajasthan Through Pp
2021 Latest Caselaw 7840 Raj/2

Citation : 2021 Latest Caselaw 7840 Raj/2
Judgement Date : 17 December, 2021

Rajasthan High Court
Mohammed Sikandar Momeen vs State Of Rajasthan Through Pp on 17 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 193/2018

                                   Mohammed Sikandar Momeen
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Vivek Yadav for Dr. Mahesh Sharma For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter after winter vacation.

(PANKAJ BHANDARI),J

ARTI SHARMA /90

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