Avantika W/O Shri Ratan Lal vs State Of Rajasthan Through Pp
2021 Latest Caselaw 7839 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1466/2018

                                   Avantika W/o Shri Ratan Lal
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan Through Pp
                                                                                                      ----Respondent

For Appellant(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Tej Prakash Sharma, SPP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter after winter vacation.

(PANKAJ BHANDARI),J

ARTI SHARMA /94

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