Citation : 2021 Latest Caselaw 7837 Raj/2
Judgement Date : 17 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
7218/2020
Jaan [email protected] S/o Shri Gafur Mohammad
----Petitioner
Versus
Narcotic Control Bureau
----Respondent
For Petitioner(s) : Mr. Anil Kumar Upman For NCB : Mr. Tej Prakash Sharma, SPP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
17/12/2021
Counsel for the petitioner seeks time to argue the matter.
List this matter after winter vacation.
(PANKAJ BHANDARI),J
ARTI SHARMA /1
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