Suresh Son Of Kishanaram vs State Of Rajasthan
2021 Latest Caselaw 7830 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             4569/2021

                                   Suresh Son Of Kishanaram
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Second Bail Application No. 20565/2021 Mohan Lal S/o Bharu Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Lalit Sharma for Mr. Umesh Kumar Shringi For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter after winter vacation.

(PANKAJ BHANDARI),J

ARTI SHARMA /12-13

Powered by TCPDF (www.tcpdf.org)