Goru Khan @ Shahrukh S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 7825 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             8465/2021

                                   Goru Khan @ Shahrukh S/o Shri Mumtaj Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Shweta Soni for Mr. Manish Gupta For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

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