Harkesh ( Harikesh) Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 7806 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            19173/2021

                                   Harkesh ( Harikesh) Son Of Shri Deewan Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Udit Sapra For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after winter vacations.

(PANKAJ BHANDARI),J

ARTI SHARMA /68

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