Kailash Chand Bohra S/O Shri Sohan ... vs State Of Rajasthan
2021 Latest Caselaw 7804 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            19450/2021

                                   Kailash Chand Bohra S/o Shri Sohan Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Suresh Kumar Sahni Mr. Ram Mohan Sharma For Respondent(s) : Mr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

Counsel for the petitioner is directed to file the court

statement recorded before the trial Court.

List this matter on 19.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /69

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