Rahul Taluka S/O Mr. Dwarka Das ... vs M/S Shoolin Finance
2021 Latest Caselaw 7742 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 27/2021

                                   Rahul Taluka S/o Mr. Dwarka Das Taluka
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Shoolin Finance
                                                                                                    ----Respondent

Connected With S.B. Arbitration Application No. 76/2021 M/s Shoolin Finance

----Petitioner Versus Mr. Rahul Taluka S/o Mr. Dwarka Das Taluka

----Respondent

For Petitioner(s) : Mr. Mayank Rajpurohit for Mr. Shiv Charan Gupta For Respondent(s) : Ms. Sukriti Kasliwal

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/12/2021

Time is sought on behalf of the counsel for the petitioner.

List these matters on 13.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /56-57

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