M/S Buildcon Consultants Pvt. Ltd vs M/S Serveall Land Developers Pvt. ...
2021 Latest Caselaw 7739 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Civil Restoration Application No. 16/2021

                                   M/s Buildcon Consultants Pvt. Ltd.
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Serveall Land Developers Pvt. Ltd.
                                                                                                    ----Respondent

Connected With S.B. Civil Restoration Application No. 18/2021 M/s Buildcon Consultants Pvt. Ltd.

----Petitioner Versus M/s Serveall Land Developers Pvt.ltd.

----Respondent

For Petitioner(s) : Mr. Peush Nag For Respondent(s) : Mr. Mohit Khandelwal

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/12/2021

Counsel for the petitioner seeks time to file rejoinder to the

reply of the application under Section 5 of the Limitation Act.

List these matters on 10.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /52-53

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