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Smt Miniti Chaitanya Binju vs State Of Raj And Ors
2021 Latest Caselaw 7627 Raj/2

Citation : 2021 Latest Caselaw 7627 Raj/2
Judgement Date : 14 December, 2021

Rajasthan High Court
Smt Miniti Chaitanya Binju vs State Of Raj And Ors on 14 December, 2021
Bench: Rekha Borana
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 1801/2006

                                    Smt Miniti Chaitanya Binju
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Raj And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Devkrishan Purohit For Respondent(s) : Mr. Aditya Sharma, DY. G.C.

HON'BLE MS. JUSTICE REKHA BORANA

Order

14/12/2021

Counsel for the petitioner seeks further time to prepare the

matter.

Counsel for the respondent relied upon the judgment passed

by the Co-ordinate Bench of this Court in SB Civil Writ petition No.

5343/2014 Ranveer Singh Vs. State of Rajasthan & Ors.

Time prayed for is granted.

List the matter on 17.12.2021.

(REKHA BORANA),J

ashu /129

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