Kunal Gandhi S/O Shri Sudhir ... vs Pooja Bihani Gandhi W/O Shri Kunal ...
2021 Latest Caselaw 7578 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Criminal Revision Petition No. 153/2021

                                    Kunal Gandhi S/o Shri Sudhir Gandhi
                                                                                                        ----Petitioner
                                                                        Versus
                                    Pooja Bihani Gandhi W/o                 Shri     Kunal       Gandhi,   D/o   Shri
                                    Nandkishore Bihani & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. S. S. Hora with Mr. Archit Bohra For Respondent(s) : Mr. Anuroop Singhi

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

13/12/2021

Learned counsel for the respondents seeks time to file

replyto the petition.

Both the parties are directed to file affidavits regarding

assets and liabilities as prescribed in the judgment rendered by

Hon'ble Supreme Court in the case of Rajnesh Vs. Neha (2021) 2

SCC 324.

List on 11.01.2022.

(MANOJ KUMAR VYAS),J

Pooja /86

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