Rajendra S/O Jagdish Prasad vs State Of Rajasthan
2021 Latest Caselaw 7574 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                       D.B. Criminal Appeal No. 204/2021

                                      Rajendra S/o Jagdish Prasad
                                                                                                          ----Appellant
                                                                           Versus
                                      State Of Rajasthan
                                                                                                        ----Respondent

For Appellant(s) : Ms. Nidhi Sharma for Mr. Kapil Gupta For State : Ms. Alka Bhatnagar, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

13/12/2021

Admit.

Call for the record.

Issue notice.

Learned Additional Government Advocate accepts notice on

behalf of the State.

List this matter for hearing in due course.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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