Mahendra Singh S/O Shri Kosal ... vs State Of Rajasthan
2021 Latest Caselaw 7572 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Criminal Writ Petition No. 1569/2021

                                     Mahendra Singh S/o Shri Kosal Kishor Singh,
                                                                                                      ----Petitioner
                                                                       Versus
                                     State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For State : Ms. Alka Bhatnagar, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

13/12/2021

Report is awaited.

List this matter on 20.12.2021.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

ARTI SHARMA /27

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