Raju Lal @ Kadya @ Ramotar S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 7526 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 1757/2020

                                      Raju Lal @ Kadya @ Ramotar S/o Shri Haricharan
                                                                                                           ----Appellant
                                                                            Versus
                                      State Of Rajasthan
                                                                                                         ----Respondent

For Appellant(s) : Mr. Vinay Pal Yadav For Complainant(s) : Mr. Vijay Singh Yadav For State : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

10/12/2021

Admit.

Issue notice to the respondent.

Learned Additional Government Advocate accepts notice on

behalf of the State.

List this matter for hearing in due course.

(CHANDRA KUMAR SONGARA),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /033

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